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[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

State of Jharkhand - Subsection

Section 65B(1)(c) in Bihar Education Code, 1961

(c)not more than three persons who may be of either sex and who are not members of the District Board, but who in the opinion of the District Board, possess special qualifications for serving on the Committee; and