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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(26)(v) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(v)any shutdown or interruption of the grid, which is required or directed by the State or Central Government or by the Commission or the State Load Despatch Centre; and any shut down or interruption, which is required to avoid serious and immediate risks of a significant plant or equipment failure;