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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(iii) in The Central Silk Board Silkworm Seed Regulations, 2010

(iii)equipment or appliances comprising of stands, trays, egg storing cages hygrometer, room heater, humidifier, electronic balance, power sprayer and incubator.