Section 17 in The Central Silk Board Silkworm Seed Regulations, 2010
17. Conditions and requirement for registration of a dealer in silkworm seed and chawki silkworms.
- The dealer shall possess.-(i)a matriculate pass certificate and a certificate course in sericulture from a recognized institution for having undergone training in handling of seed, cocoons and chawki silkworm larvae for not less than three months in a sericulture institution under State or Central Silk Board or any other recognized institution;(ii)building to store and preserve the silkworm seed;(iii)equipment or appliances comprising of stands, trays, egg storing cages hygrometer, room heater, humidifier, electronic balance, power sprayer and incubator.
