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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Standards of Quality of Service (Broadcasting and Cable Services) (Cable Television-Non-CAS Areas) Regulations, 2009

(1)Any person seeking connection, disconnection, reconnection or shifting of cable service connection may make an application in duplicate to the cable operator or multi-system operator, as the case may be, in such format as may be specified by such cable operator or multi-system operator, as the case may be, and such application shall be provided to such person by the cable operator or multi-system operator, as the case may be.