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Union of India - Section

Section 3 in The Standards of Quality of Service (Broadcasting and Cable Services) (Cable Television-Non-CAS Areas) Regulations, 2009

3. Procedure for cable service connection, disconnection or shifting. -

(1)Any person seeking connection, disconnection, reconnection or shifting of cable service connection may make an application in duplicate to the cable operator or multi-system operator, as the case may be, in such format as may be specified by such cable operator or multi-system operator, as the case may be, and such application shall be provided to such person by the cable operator or multi-system operator, as the case may be.
(2)Adoption of a common format specified by a multi-system operator or its affiliate for a group of cable operators under it, as the case may be, by any cable operator shall be construed as compliance of the requirement under sub-regulation (1).
(3)Every subscriber whose application has been accepted by a cable operator or multi-system operator, as the case may be, shall be given a unique identification number by such cable operator or multi-system operator.