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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(ix) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(ix)One Professor and Head of Department of State or Autonomous Medical College in which the course in Paramedical subject is run.