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State of Rajasthan - Section

Section 11 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

11. Tuition and other fees for the Course.

(1)An institution affiliated to the Board for the D.H.M.S. Course may charge from.the Students admitted to that course the following fees etc.-
(1) Admission fee Rs. 20/- for new admissions to the course and Rs. 10/- for re-admission to the same class.
(2) Caution money (refundable) Rs. 50/- (at the time of admission).
(3) Tuition fee per month Rs. 25/-
(4) Library fee Rs. 15/- (per annum)
(5) Laboratory fee Rs. 20/- (per annum)
(6) Dissection fee Rs. 40/- (per annum from 1st and 2nd year student only)
(7) Games fee (in case games are provided for by the institution) Rs. 10/- (per annum)
(8) Light, water and fan charges Rs. 15/- (per annum)
(9) Late Admission Fee. Rs. 10/- (in case of admission after the close of admissions).
(2)On an application made to it by an institution the Board may permit an institution to recover from its students such other charges as it may deem proper.
(3)No sum, fee, charges etc. not prescribed or authorised by the Board shall be paid to an institution by a student and no such amount shall be demanded or levied or recovered from a student by an institution.