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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(1)An institution affiliated to the Board for the D.H.M.S. Course may charge from.the Students admitted to that course the following fees etc.-
(1) Admission fee Rs. 20/- for new admissions to the course and Rs. 10/- for re-admission to the same class.
(2) Caution money (refundable) Rs. 50/- (at the time of admission).
(3) Tuition fee per month Rs. 25/-
(4) Library fee Rs. 15/- (per annum)
(5) Laboratory fee Rs. 20/- (per annum)
(6) Dissection fee Rs. 40/- (per annum from 1st and 2nd year student only)
(7) Games fee (in case games are provided for by the institution) Rs. 10/- (per annum)
(8) Light, water and fan charges Rs. 15/- (per annum)
(9) Late Admission Fee. Rs. 10/- (in case of admission after the close of admissions).