Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(7)] [Section 62] [Entire Act] State of Bihar - Subsection Section 62(7)(d) in Bihar Factories Rules, 1950 (d)Effective steps shall be taken to prevent leakage of such liquids into basements, sumps or drains and to confine any escaping liquids within safe limits.