Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 16 in The Orissa Pharmacists (Special Examination) Rules, 1962 16. The Secretary (or in his absence an officer deputed by him) shall ordinarily be the Presiding Officer responsible for the proper conduct of each examination.
