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Union of India - Section

Section 65 in Finance Act, 1999

65. Amendment of section 154.

- In section 154 of the Income-tax Act, in sub-section (1), for clause (b), the following clause shall be substituted with effect from the 1st day of June, 1999, namely:-"(b) amend any intimation or deemed intimation under sub-section (1) of section 143.".