Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in The Various Bye-Laws of Chennai City Municipal Corporation issued under Section 349

14. He shall, when such premises are intended for the use of both sexes, provide and maintain separate and suitable sleeping accommodation for the use of persons of either sex.