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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Aircraft (Security) Rules, 2011

(1)The planning, design and layout of the aerodrome shall be according to the specifications provided in the national Civil Aviation Security programme including,-
(a)Security control applied to passenger, baggage, cargo, courier, express parcel, mail, catering store and supply;
(b)protection and control of access to airside , Security restricted area and other sensitive aerodrome area and facility;
(c)the use of Security equipment; and
(d)architectural and infrastructure related requirements.