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Union of India - Section

Section 5 in The Aircraft (Security) Rules, 2011

5. Planning, design and layout of the Aerodrome Security requirement.

(1)The planning, design and layout of the aerodrome shall be according to the specifications provided in the national Civil Aviation Security programme including,-
(a)Security control applied to passenger, baggage, cargo, courier, express parcel, mail, catering store and supply;
(b)protection and control of access to airside , Security restricted area and other sensitive aerodrome area and facility;
(c)the use of Security equipment; and
(d)architectural and infrastructure related requirements.
(2)Every aerodrome operator shall establish Security restricted area at aerodrome serving Civil Aviation in accordance with the Security risk assessment earned out by the Commissioner,
(3)Aerodrome operator shall make aerodrome design mentioned in the national Civil Aviation Security programme by integrating the design and construction of new facilities and alterations to existing design and facilities at aerodromes shall be carried out after obtaining in writing the approval of the Commissioner.