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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(c) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(c)diagnosis of paediatric disorders through examining the nerves on ears of children, analysing the urine of children, analysing the vomit and treatment of diseases through diet and medicine;