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State of Assam - Section

Section 30 in Fishery Rules

30. Declaration of sanctuaries.

- The State Government may, by notification in the official Gazette, declare any specified water to be a sanctuary for the protection of fish prohibiting all fishing therein for a period not exceeding two years, or declare any period to be a closed season for fishing in any fishery. The period of reservation as a sanctuary may be extended further by notification in the official Gazette.