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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(6) in Plant Quarantine (Regulation of Import into India) Order, 2003

(6)Where the Officer-in-Charge of the Regional Plant Quarantine Station, after inspection of the consignment is satisfied, shall accord provisional clearance under PEQ on the production, by an importer, of a certificate from the Inspection Authority with the stipulation that the plants shall be grown in such PEQ facility for the period specified in the PQ Order.