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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(v) in New Okhla Industrial Development Area Building Regulations, 2010

(v)Podium levels will not be enclosed by any material on the outer periphery except with one metre high metal Jali/mesh for safety.