Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(4)(a) in The Orissa Veterinary Practitioners Rules, 1976

(a)a slip of paper shall be given to every member present who shall write on it the name of the person he votes for the office of the Vice-President. He shall then fold the slip and hand it over to the President;