Section 19 in Majuli University of Culture Act, 2017
19. The Board.
(1)The Board shall consist of the following members, namely :(a)the Vice-Chancellor;(b)the senior most Secretary to the Government of Assam, Higher Education Department or his nominee not below the rank of a Joint Secretary;(c)the seiner most Secretary to the Government of Assam, Finance Department or his nominee not below the rank of a Joint Secretary;(d)the senior most Secretary to the Government of Assam, Cultural Affairs Department or his nominee not below the rank of a Joint Secretary;(e)Director of Higher Education, Assam;(f)Director of Cultural Affairs, Assam, Guwahati;(g)Director of Archaeology, Assam, Guwahati;(h)three persons (one each from the spheres of literary arts, visual arts and performing arts) to be nominated by the Chancellor from among the members of the Academic Council;(i)President, Asom Sahitya Sabha;(j)the Registrar;(k)the Finance and Accounts Officer; and (1) the Controller of Examinations.(2)The Board shall ordinarily meet once in two months to transact its business.(3)One-third of the members shall constitute the quorum for the meeting of the Board.
