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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(1)(h) in Majuli University of Culture Act, 2017

(h)three persons (one each from the spheres of literary arts, visual arts and performing arts) to be nominated by the Chancellor from among the members of the Academic Council;