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State of Himachal Pradesh - Section

Section 25 in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(25)"Normative Annual Plant Availability Factor" or "NAPAF" in relation to a generating station means the availability factor specified in clause (a) of sub-regulation (1) of regulation 23 for hydro generating station;