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[Cites 0, Cited by 0] [Section 270(2)] [Section 270] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 270(2)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)what shall be the site or position of each latrine, urinal, bathing or washing place or site and their number on each floor and their clear internal dimensions.