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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Manipur - Subsection

Section 18(1)(i) in The Manipur Panchayati Raj Act, 1994

(i)divide the area of the Gram Sabha into territorial constituencies in such manner that the ratio between the population of each constituency and the number of seats allotted to it shall, as far as practicable, be the same throughout the Gram Sabha area;