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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1) in The Orissa Dental Council Rules, 1969

(1)Every application for registration under Section 34 shall be in Form 'E' duly filled in and signed by the applicant himself, and shall be accompanied by the certificates or other documents and the prescribed fee specified in Rule 83.