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State of Odisha - Section

Section 82 in The Orissa Dental Council Rules, 1969

82.

(1)Every application for registration under Section 34 shall be in Form 'E' duly filled in and signed by the applicant himself, and shall be accompanied by the certificates or other documents and the prescribed fee specified in Rule 83.
(2)The Registrar may require the applicant to produce such further proof or particulars as he may consider necessary in a particular case.