Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in The Rajasthan Insecticides (Appeal) Rules, 1980 2. Definition. - In these rules, unless the context otherwise requires 'Act' means the Insecticides Act, 1968 (Central Act 46 of 1968).
