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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(b) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(b)the scales of pay specified above shall be exclusive of the dearness allowances and other allowances which shall be payable at such rates as may, from time to time, be admissible to the Punjab Government Employees, enjoying the same pay.]]