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State of Madhya Pradesh - Section

Section 68 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

68.

The preferential tariffs as determined by the Commission for the aforesaid renewable sources of energy (other than solar) shall also be subject to bidding after the date of issue of notification by the Central Government in terms of the Tariff Policy, 2016: