Himachal Pradesh High Court
Bank Of India vs . Directorate Of Industries & Others on 23 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Bank of India Vs. Directorate of Industries & others .
CWP No. 188 of 2022 23.08.2022 Present: Mr. Deepak Bhasin, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for respondent Nos. 1 & 2.
Fresh steps for the service of respondent No. 3 be taken within one week. Thereafter, notice be issued to the aforesaid respondent returnable within three weeks.
List thereafter.
( A.A. Sayed )
Chief Justice
August 23, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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