Section 9(2) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

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State of Jammu-Kashmir - Subsection

Section 9(2) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(2)The Chairperson and other Members of the Adjudicating Authority shall be appointed by the Government on the recommendation of a Search-cum-Selection Committee consisting of the following :

(a) Chief Secretary	Chairperson
(b) Administrative Secretary, Home Department	Member
(c) Administrative Secretary, GeneralAdministration Department	Member
(d) Administrative Secretary, Department of Law,Justice and Parliamentary Affairs	Member

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State of Jammu-Kashmir - Subsection

Section 9(2) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018