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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1)(a) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(a)has been a member of the all India Service or the Jammu and Kashmir Administrative Service and has held the post of Secretary to Government or equivalent in these services ; or