Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(15) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (15)No owner shall permit any type of harness which may expose the back or other sensitive organs of the elephant to pain or injury.
