Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Central Silk Board Silkworm Seed Regulations, 2010

(6)No subject matter other than that for which the notice is given shall be considered at that meeting except with the permission of the Chairman.Provided that the Chairperson may permit the discussion on such other subject matter only if at least ten days prior notice has been given by the member.