Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Securities And Exchange Board Of India - Subsection Section 59(b) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 (b)to look into the complaints received from the depositories, participants, issuers, issuers' agents, beneficial owners or any other person;
