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State of Goa - Section

Section 194 in The Goa, Daman And Diu Land Revenue Code, 1968

194. Appeal passed against review or revision.

(1)An order passed in review varying or reversing any order shall be appealable in the like manner as an original decision or order.
(2)An order passed in revision varying or reversing any order shall be appealable as if it were an order passed by the revisional authority in appeal.