Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Jharkhand - Subsection Section 84(ii) in Bihar Education Code, 1961 (ii)The Sub-divisional Education Officer is required to supervise the working of the Auxiliary Cadet Corps Organisation in his jurisdiction in consultation with the Assistant Administrative Officer, N.C.C. of his division.
