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State of Jharkhand - Section

Section 84 in Bihar Education Code, 1961

84. Inspection and Supervisory duties of a Sub-divisional Education Officer.

- He should inspect each non-Government High and Higher Secondary school in his charge at least once a year and each Training school whose head is not an officer of equivalent rank and all Government Basic schools as often as possible. In addition, he should inspect as many Middle and Primary schools, including non-Government Basic schools in the subdivision, as he conveniently can.He should also inspect the offices of the Deputy Inspectors of Schools, Sub-Inspectors of Schools and Deputy Superintendents of Basic Education at least once a year to see that they are efficiently managed and that the inspection and supervision work of these offices is thorough. A copy of his inspection note should be submitted to the District Education Officer. A copy of the inspection note on office of Sub-Inspector of Schools should be sent to the Block Development/Project Executive Officer concerned. His report of inspection of High/Higher Secondary schools should be forwarded to the Board of Secondary Education by the District Education Officer with such observations of his own as he may wish to make.Note. -(i) A Sub-divisional Education Officer may count as a day spent on tour any day during which he visits four schools within 5 miles of his headquarters, provided that if a school is visited more than twice in the same year, no account will be taken of such visit; and
(ii)The Sub-divisional Education Officer is required to supervise the working of the Auxiliary Cadet Corps Organisation in his jurisdiction in consultation with the Assistant Administrative Officer, N.C.C. of his division.