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Himachal Pradesh High Court

Bishnu Kumar Aggarwal vs . State Of H.P. & Others on 15 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bishnu Kumar Aggarwal vs. State of H.P. & others CWP No.3064 of 2019 .

15.03.2023 Present: Mr. Ajay Thakur, Advocate vice Mr. Athrav Sharma, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. I.N Mehta & Mr. Y.W. Chauhan, Senior Additional Advocates General, Ms.Sharmila Patial, Additional Advocate General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Amit Singh Chandel, Advocate, for respondent No.3.

Learned counsel for respondent No.3 undertakes to file compliance report during the course of the day.

List for consideration on 22nd March, 2023.

( Tarlok Singh Chauhan ) Judge ( Virender Singh) Judge March 15, 2023 (vt) ::: Downloaded on - 15/03/2023 20:39:41 :::CIS