Himachal Pradesh High Court
Bishnu Kumar Aggarwal vs . State Of H.P. & Others on 15 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Bishnu Kumar Aggarwal vs. State of H.P. & others CWP No.3064 of 2019 .
15.03.2023 Present: Mr. Ajay Thakur, Advocate vice Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N Mehta & Mr. Y.W. Chauhan, Senior Additional Advocates General, Ms.Sharmila Patial, Additional Advocate General, Mr. J.S. Guleria, Ms. Priyanka Chauhan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Amit Singh Chandel, Advocate, for respondent No.3.
Learned counsel for respondent No.3 undertakes to file compliance report during the course of the day.
List for consideration on 22nd March, 2023.
( Tarlok Singh Chauhan ) Judge ( Virender Singh) Judge March 15, 2023 (vt) ::: Downloaded on - 15/03/2023 20:39:41 :::CIS