Himachal Pradesh High Court
Bishnu Kumar Aggarwal vs . State Of Hp & Ors on 26 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Bishnu Kumar Aggarwal Vs. State of HP & ors CWP No. 3064 of 2019 .
26.8.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Y.S. Thakur Dy. AG, for the respondents No. 1 and 2.
r to Mr. Amit Singh Chandel, Advocate, for respondent No. 3.
Learned Additional Advocate General states that the matter is under consideration.
Consequently, list on 16.9.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 26, 2022 (kalpana) ::: Downloaded on - 27/08/2022 20:03:04 :::CIS