Section 66(8)(g) in The M.P. Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 66(8)] [Section 66] [Entire Act]

(g)if the mark indicating the vote is placed on the ballot paper in such manner as to make it doubtful to which candidate the vole has been given.

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