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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(5)The Dean shall be the Chairman of the Board of the Faculty and be responsible for the due observane of the Statutes and Regulations relating to the Faculty. He shall be further responsible for the organization and conduct of the teaching, research and extension work of the departments comprised in the Faculty.