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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tirunelveli City Municipal Corporation Act, 1994

(3)It shall come into force on such date, as the Government may, by notification, appoint.The Tirunelveli City Municipal Corporation Act, 1994 (Tamil Nadu Act 28 of 1994) came into force on the 1st June 1994. vide G. O. Ms. No. 153, M.A. & W.S., dated 1st June 1994. (Notification No. II (2)/ MW/ 2021/ (a-2).