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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(v) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(v)The total number of candidates to be admitted in all the Professional Institutions offering MBA/MCA shall not exceed the limits prescribed by the All India Council for Technical Education from time to time.