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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(6) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(6)"Intra-state Generating Station" means the generating station, not an inter-state generating station but operating within the State and supplying its entire generation within the State.