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Bombay High Court

Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 11 February, 2019

Bench: B.P. Dharmadhikari, N.M. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2289 OF 2017

 Paper Box Company Of India And Kamal                     ....Petitioner
 Bhatiya
             V/S
 Fr. Anthony D'souza And 8 Ors                         ....Respondent

WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr.Daraius Khambata, Sr cl a/w Vivek Shiralkar, Prachi Mhatre, Yashoda Desai i/by M/s. Shiralkar & Co., Advocate For Petitioner in WP/2289/17.

Mr.Navroz Seervai, Sr Adv a/w Saket Mone, Nupur Jalan and Vishesh Kalra i/by Vidhii Partners, Advocate for Pet in WP/2050/2018.

Mr.Aspi Chinoy, Sr Adv a/w Aditgya Mehta and Shobhana Narayan i/by Khaitan And Co, Advocate for Res.no. 7 Mr.Mr.Ravi Kadam, Sr Adv a/w Rati Lodha and Ayush Khandelwal i/by Lodha Legal, Advocate for R 5 and 6. Ms.Jyoti Chavan, AGP for the State. Mr.Zal Andhyarujina, Advocate for Respondent.

        CORAM :                B.P. DHARMADHIKARI &
                               N.M. JAMDAR, JJ
        DATE :                 11th February, 2019




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  P.C. :

Adjourned. Stand over to 18/02/2019.

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