Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 11 February, 2019
Bench: B.P. Dharmadhikari, N.M. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr.Daraius Khambata, Sr cl a/w Vivek Shiralkar, Prachi Mhatre, Yashoda Desai i/by M/s. Shiralkar & Co., Advocate For Petitioner in WP/2289/17.
Mr.Navroz Seervai, Sr Adv a/w Saket Mone, Nupur Jalan and Vishesh Kalra i/by Vidhii Partners, Advocate for Pet in WP/2050/2018.
Mr.Aspi Chinoy, Sr Adv a/w Aditgya Mehta and Shobhana Narayan i/by Khaitan And Co, Advocate for Res.no. 7 Mr.Mr.Ravi Kadam, Sr Adv a/w Rati Lodha and Ayush Khandelwal i/by Lodha Legal, Advocate for R 5 and 6. Ms.Jyoti Chavan, AGP for the State. Mr.Zal Andhyarujina, Advocate for Respondent.
CORAM : B.P. DHARMADHIKARI &
N.M. JAMDAR, JJ
DATE : 11th February, 2019
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P.C. :
Adjourned. Stand over to 18/02/2019.
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