Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 (2)Employees of the Institute shall be entitled to the allotment of residence as laid down in Schedule IX.
