Bombay High Court
The Automotive Reserarch Association ... vs Sachidanand Mahadeo Belhe on 9 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 331 OF 2022
The Automotive Reserarch Association Of India....APPELLANT
Kothrud Pune- 411038 And Anr
V/S
Sachidanand Mahadeo Belhe ....RESPONDENT
WITH INTERIM APPLICATION NO. 2414 OF 2022 In Second Appeal 331 OF 2022 The Automotive Reserarch Association Of India....PETITIONER Kothrud Pune- 411038 And Anr V/S Sachidanand Mahadeo Belhe ....RESPONDENT Mr.Avinash K. Jalisatgi a/w. Siddhesh S. Shetye i/b.Vaibhav Jagdale for Appellant. Mr.N.V. Bandiwadekar i/b.Ashwini N. Bandiwadekar for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 9th December, 2022 P.C. :
S. O. to 16/12/2022 ( at 12.30 pm).
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