Himachal Pradesh High Court
Tek Chand & Another vs . Kimtu Devi & Others on 19 September, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Tek Chand & another vs. Kimtu Devi & others .
OSA No. 1 of 2023 19.09.2023 Present: Ms. Ritta Goswami, Senior Advocate with Ms. Komal Chaudhary, Advocate, for the appellants.
Mr. Ajay Kumar Dhiman, Advocate, for respondent No.1.
of Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, rt Additional Advocate Generals, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for respondents No.2 to 4-State.
CMP No. 9500 of 2023At the request of learned counsel for 1st respondent, as a last chance, one week's time is granted to file reply. In case such reply is not filed by the next date of hearing, right of 1st respondent to file reply shall stand forfeited.
List on 03.10.2023.
( M.S. Ramachandra Rao )
Chief Justice
19th September, 2023 ( Ajay Mohan Goel )
(priti) Judge
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